Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(xxxvii) in The Gas Cylinders Rules, 2016 (xxxvii)"installation" means premises wherein a place has been specially prepared for the manufacture or filling or storage of compressed gas cylinders;
