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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(2) in International Institute of Information Technology (IIIT) University Act, 2013

(2)The reservation of seats at the time of admission and its extents for the persons belonging to the Scheduled Castes, Scheduled Tribes and Other Backward Classes of citizens, shall be as specified by the State Government under any law for the time being in force.