Chattisgarh High Court
Motilal vs A Budhu 40 Mcrc/331/2018 Ashutosh ... on 20 April, 2018
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Misc. Civil Case No.14 of 2018
In the matter of
Motilal
Versus
Budhu
(Office reference)
Single Bench: Hon'ble Mr. Sanjay K. Agrawal, J
Order On Board
20/04/2018
1.This is an office reference based on the request letter dated 8-12-2017 sent by the Civil Judge, Class-I, Chirmiri, Distt. Koriya, for extension of time for final disposal of Civil Suit No.29-A/2009.
2. Since the original case has already been disposed of on 13-4-2018, the present MCC is finally disposed of. The office reference is closed accordingly.
Sd/-
(Sanjay K. Agrawal) Judge Soma