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Chattisgarh High Court

Motilal vs A Budhu 40 Mcrc/331/2018 Ashutosh ... on 20 April, 2018

                                                                              NAFR

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                             Misc. Civil Case No.14 of 2018

                                      In the matter of

                                          Motilal

                                          Versus

                                          Budhu

                                    (Office reference)

                     Single Bench: Hon'ble Mr. Sanjay K. Agrawal, J

                                     Order On Board

       20/04/2018

          1.

This is an office reference based on the request letter dated 8-12-2017 sent by the Civil Judge, Class-I, Chirmiri, Distt. Koriya, for extension of time for final disposal of Civil Suit No.29-A/2009.

2. Since the original case has already been disposed of on 13-4-2018, the present MCC is finally disposed of. The office reference is closed accordingly.

Sd/-

(Sanjay K. Agrawal) Judge Soma