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State of Maharashtra - Section

Section 5 in The Maharashtra Educational Institutions (Transfer of Management) Rules, 1972

5. Publication of substance of notification of transfer of management, etc. of educational institution.

(1)The substance of the notification issued under sub-section (1) of section 6 directing transfer and vesting of the entire management and control of the undertaking of any educational institution in the society shall be published in at least two newspapers circulating within the district in which such institution is located and in at least two newspapers circulating in the whole State.
(2)One copy of substance of such notification shall be sent by registered post to the Principal Officer of the educational institutions whose name has been registered with the Educational Officer, and another copy shall be pasted on the door of the building in which the institution is housed.