Himachal Pradesh High Court
M/S Linkwell Tele Systems Pvt. Ltd. vs State Of H.P & Others. on 18 August, 2022
Bench: Sabina, Sushil Kukreja
M/S Linkwell Tele Systems Pvt. Ltd. Vs State of H.P & Others.
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CWP No.5562 of 2022 18.08.2022 Present: Mr. Bipin C. Negi, Senior Advocate with Mr. Nitin Thakur, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondents No. 1 and 2/State.
instructions
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Learned counsel for the State has placed on dated 17.08.2022, received from Director, Food, Civil Supplies & Consumer Affairs, H.P. Shimla-9.
Copy of the same has been supplied to learned counsel for the petitioner.
Learned counsel for the petitioner requests for an adjournment to enable him to seek further instructions in the matter.
As requested, list again on 23rd August, 2022.
( Sabina ) Judge ( Sushil Kukreja ) August 18, 2022 (ravinder) Judge ::: Downloaded on - 18/08/2022 20:06:22 :::CIS