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State of Rajasthan - Section

Section 74 in Rajasthan Factories Rules, 1951

74. Managing committee. — (1) The Manager shall appoint a Canteen Managing Committee which shall be consulted from time to time as to:—

(a)the quality and quantity of food stuffs to be served in the canteen:(b)the arrangement of the menus;(c)times of meals in the canteen; and(d)any other matter as may be directed by the Committee:Provided that where the canteen is managed by a Co-operative Society registered under the Rajasthan Co-operative Societies Act, 1953, it shall not be necessary to appoint a canteen Managing Committee.
(2)The Canteen Managing Committee shall consist of even number of persons nominated by the occupier and elected by the workers. The number of elected workers shall be in the proportion of 1 for every 1000 workers employed in the factory, provided that in no case shall there be more than 5 or less than 2 workers on the Committee.
(3)The Manager shall determine and supervise the procedure for election to the Canteen Managing Committee.
(4)The Canteen Managing Committee shall be reconstituted every two years, the previous managing committee holding office till such time as the new committee takes charge.