Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 31 in The Nalanda University Act, 2010

31. Annual report. -

(1)The annual report of the University shall be prepared under the directions of the Governing Board which shall include, among other matters, the steps taken by the University towards the fulfilment of its objectives.
(2)The annual report so prepared shall be submitted to the Visitor on or before such date as may be prescribed by the Statutes.
(3)A copy of the annual report so prepared shall also be submitted to the Member States and exhibited on the website of the University.