Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 30 in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012

30. Money out of the Fund to be utilized for the welfare of beggars and indigents.

- The money credited to the Rajasthan Beggars and Indigents Welfare Fund shall be utilized for the welfare and rehabilitation of beggars and indigents under and in accordance with this Act and in a manner to be further prescribed.Chapter-IX Miscellaneous