Punjab-Haryana High Court
Bhupender Singh Rana vs Punjab National Bank & Another on 11 September, 2012
Author: Ajay Kumar Mittal
Bench: Ajay Kumar Mittal, G.S. Sandhawalia
IN THE PUNJAB AND HARYANA HIGH COURT AT
CHANDIGARH
CWP No.17725 of 2012 (O & M)
Date of Decision: September 11, 2012
Bhupender Singh Rana
....Petitioner
Versus
Punjab National Bank & another
.... Respondents
CORAM: HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MR. JUSTICE G.S. SANDHAWALIA
Present: Mr.Deepak Manchanda, Advocate,
for the petitioner.
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AJAY KUMAR MITTAL, J.
Learned counsel for the petitioner prays that he may be allowed to withdraw the present petition.
Dismissed as withdrawn as prayed for.
(AJAY KUMAR MITTAL) JUDGE (G.S. SANDHAWALIA) September 11, 2012 JUDGE Sukhpreet