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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(1)(ix) in Poona University Act, 1974

(ix)[ consider and refer back but not amend, Ordinances;] [Substituted for the original by the Mah 59 of 1974, S 3.]