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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 67(4)(ii) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(ii)whether in his opinion, proper books of accounts as required by the Act, these rules and the bye-laws of the society have been kept by the society so far as it appears from the examination of these books; and