Supreme Court - Daily Orders
Sadhana Tomar vs Ashok Kushwaha on 28 March, 2023
Bench: Krishna Murari, Sanjay Karol
ITEM NO.10 COURT NO.13 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8608/2023
(Arising out of impugned final judgment and order dated 19-09-2022
in MA No. 5231/2018 passed by the High Court Of M.p At Gwalior)
SADHANA TOMAR & ORS. Petitioner(s)
VERSUS
ASHOK KUSHWAHA & ORS. Respondent(s)
( IA No.55825/2023-CONDONATION OF DELAY IN FILING and IA
No.55830/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.55827/2023-EXEMPTION FROM FILING O.T. )
Date : 28-03-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s)
Mr. Praveen Swarup, AOR
Mr. Shishir Kumar Saxena, Adv.
Mr. R N Pareek, Adv.
Mr. Brijendra Singh, Adv.
Mrs. Damyanti Juneja, Adv.
Mr. Pratham Sethi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice only to respondent no. 3.
(SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT Signature Not Verified COURT MASTER (NSH) Digitally signed by GEETA AHUJA Date: 2023.04.01 13:05:32 IST Reason: