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Supreme Court - Daily Orders

Vardhman Properties Ltd. vs M/S. Vardhman Buildtech Pvt. Ltd. . on 5 December, 2016

Bench: Dipak Misra, Amitava Roy

      ITEM NO.45                                COURT NO.3               SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C) No(s).                   34494/2016

      (Arising out of impugned final judgment and order dated 17/08/2016
      in FAOOS No. 187/2016 passed by the High Court of Delhi at New
      Delhi)

      VARDHMAN PROPERTIES LTD.                                            Petitioner(s)

                                                       VERSUS

      M/S. VARDHMAN BUILDTECH PVT. LTD. AND ORS.                          Respondent(s)


      (with interim relief)


      Date : 05/12/2016 This petition was called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE AMITAVA ROY

      For Petitioner(s)                  Mr.   Sanjay Goswami, Adv.
                                         Mr.   K. Bhimraj Achary, Adv.
                                         Ms.   Damyanti Juneja, Adv.
                                         Mr.   Sudhansu Palo, AOR

      For Respondent(s)                  Mr.   Sudhir Chandra Aggarwal, Adv.
                                         Mr.   Neeraj Grover, Adv.
                                         Mr.   Amit Bhatia, Adv.
                                         Mrs   Rani Chhabra, AOR
                                         Ms.   Priyanka Sony, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

As Mr. Sudhir Chandra Aggarwal, learned counsel has entered appearance on behalf of the respondent, no further notice need be issued.

Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA

Let the matter be set out on 23.02.2017 for final disposal.

Date: 2016.12.06
16:41:06 IST
Reason:




                         (Gulshan Kumar Arora)                           (H.S. Parasher)
                             Court Master                                  Court Master