Himachal Pradesh High Court
State Of H.P. And Others vs . Dr. Vikas Sharma on 9 September, 2022
Bench: Sabina, Sushil Kukreja
State of H.P. and others vs. Dr. Vikas Sharma CWP No.1409 of 2018 .
09.09.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the petitioners/State.
Ms. Meenakshi Sharma, Advocate, for the respondent.
List with CWP No.4973 of 2021.
r to ( Sabina )
Judge
( Sushil Kukreja )
September 9, 2022 (KS) Judge
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