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Himachal Pradesh High Court

State Of H.P. And Others vs . Dr. Vikas Sharma on 9 September, 2022

Bench: Sabina, Sushil Kukreja

State of H.P. and others vs. Dr. Vikas Sharma CWP No.1409 of 2018 .

09.09.2022 Present: Mr. Ajay Vaidya, Senior Additional Advocate General, for the petitioners/State.

Ms. Meenakshi Sharma, Advocate, for the respondent.

List with CWP No.4973 of 2021.

                           r            to                      ( Sabina )
                                                                  Judge

                                                          ( Sushil Kukreja )
               September 9, 2022 (KS)                          Judge








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