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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)In case the applicant fails to furnish such required information within the stipulated time period of 30 (thirty) days, the Supervisory Authority shall submit her inspection report to the Licensing Authority for recommending the rejection of such application.