Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 76 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

76. Payment of family pension and death-cum-retirement grativity when an employee of the Commission dies while on deputation.

- In the case of an employee who dies while on deputation to foreign service, action to authorise the family pension and death-cum-retirement gratuity in accordance with the provisions of this chapter shall be taken by the Head of Office.