Supreme Court - Daily Orders
Kerala State Electricity Board vs Thomas Joseph Alias Thomas M. J. on 3 August, 2018
ITEM NO.43 REGISTRAR COURT. 1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 7860-7861/2018
KERALA STATE ELECTRICITY BOARD & ORS. Petitioner(s)
VERSUS
THOMAS JOSEPH ALIAS THOMAS M. J. & ORS. Respondent(s)
WITH
SLP(C) No. 7880-7881/2018 (XI-A)
SLP(C) No. 7882-7883/2018 (XI-A)
SLP(C) No. 7863-7864/2018 (XI-A)
SLP(C) No. 7884-7885/2018 (XI-A)
SLP(C) No. 7870-7871/2018 (XI-A)
SLP(C) No. 7878-7879/2018 (XI-A)
SLP(C) No. 7873-7874/2018 (XI-A)
SLP(C) No. 7886-7887/2018 (XI-A)
SLP(C) No. 7875-7876/2018 (XI-A)
Date : 03-08-2018 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Sindhu T.P., Adv.
Mr. Bineesh K., Adv.
Mr. P. V. Dinesh, AOR
For Respondent(s)
Mr. Anu K. Joy, Adv.
Signature Not Verified
Mr. Alim Anvar, Adv.
Digitally signed by
RUPAM DHAMIJA
Date: 2018.08.07
Mr. Mohammed Sadique T.a., AOR
11:56:12 IST
Reason: Mr. Anu K. Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Nishe Rajen Shonker, AOR
Ms. Sree Devi, Adv.
Mr. Sriram P., AOR
Item No.43 -2-
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 7860-7861/2018 Service is complete on respondent Nos.1 to 3 but none has entered appearance.
SLP(C) No. 7875-7876/2018, SLP(C) No. 7873-7874/2018, SLP(C) No. 7882-7883/2018, SLP(C) No. 7884-7885/2018 Service is complete on the sole respondent but none has entered appearance.
SLP(C) No. 7878-7879/2018 Service is complete on the sole respondent. Four weeks' time, as last opportunity, is granted to the Ld. Advocate, Mr. Kuriakose Varghese, appearing on behalf of Mr.V. Shyamohan, Advocate-on-record for filing vakalatnama and counter affidavit on behalf of the sole respondent. SLP(C) No. 7886-7887/2018 Service is complete on respondent No.1 but none has entered appearance.
Four weeks' time is granted to respondent No.3 for filing counter affidavit.
Last opportunity is granted to the Ld. Counsel for the petitioner for taking fresh steps for service of respondent No.2 within two weeks. Notice thereafter be issued. Dasti is requested, permitted in addition. SLP(C) No. 7863-7864/2018 Last and final opportunity is granted to respondent No.1 for filing counter affidavit within four weeks. Item No.43 -3-
Service is complete on respondent Nos.2 and 3 but none has entered appearance.
SLP(C) No. 7880-7881/2018 Last and final opportunity is granted to the sole respondent for filing counter affidavit within four weeks. SLP(C) No. 7870-7871/2018 Four weeks' time is granted to respondent No.1 for filing counter affidavit.
Service is complete on respondent No.2 but none has entered appearance.
List again on 25.9.2018.
KAPIL MEHTA Registrar 3.8.2018 rd