Madhya Pradesh High Court
Anas vs The State Of Madhya Pradesh on 4 January, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 MCRC-61416-2021 The High Court Of Madhya Pradesh MCRC No. 61416 of 2021 (ANAS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Indore, Dated : 04-01-2022 Shri Gourav Verma, counsel for the applicant.
Shri Shashwat Seth, counsel for the State prays for and is granted a week's time to call for the case diary.
In the meantime, the complainant be also served. List in the next week.
(VIJAY KUMAR SHUKLA)
JUDGE
MK
Signature Not Verified
VerifiedDigitally
Digitally signed by
SAN SMT MUKTA
KOUSHAL
Date: 2022.01.04
17:08:10 IST