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[Cites 0, Cited by 15] [Entire Act]

Union of India - Section

Section 124 in The Trade And Merchandise Marks Act, 1958

124. Indexes.

- There shall be kept under the direction and supervision of the Registrar,-
(a)an index of registered trade marks,
(b)an index of trade marks in respect of which applications for registration are pending.
(c)an index of the names of the proprietors of registered trade marks, had
(d)an index of the names of registered users.