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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011

(2)A person so associated under sub-section (1) for any purpose shall have a right to take part in the discussions relevant to that, purpose, but shall not have a right to vote at a meeting of the committee and shall not be a member for any other purpose.