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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1) in Himachal Pradesh Technical University Act, 2014

(1)The Registrar, the Controller of Examinations, the Finance Officer and the Deans shall be whole time Officers of the University and shall be appointed by the Board in the manner as specified in the Schedule.