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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Sikkim - Subsection

Section 34(1) in Sikkim Medical Registration Act, 2005

(1)If any difficulty arise in giving effect to the provisions of this Act in consequence of the transition of the said provisions before the commencement of this Act, the State Government may, by notifiCation make such provisions as appear to it to be necessary or expedient for removing the difficulty.