Madhya Pradesh High Court
The State Of Madhya Pradesh vs Kamal Nayan Arora on 30 January, 2018
THE HIGH COURT OF MADHYA PRADESH WA-113-2018 (THE STATE OF MADHYA PRADESH Vs KAMAL NAYAN ARORA) 1 Gwalior, Dated : 30-01-2018 Shri Raghvendra Dixit, learned Govt. Advocate for the appellant/State.
Issue notice on I.A. No. 490/2018 on payment of process fee by registered AD within seven days, returnable withing four weeks.
(SANJAY YADAV) (ASHOK KUMAR JOSHI)
JUDGE JUDGE
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