Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Kamal Nayan Arora on 30 January, 2018

THE HIGH COURT OF MADHYA PRADESH WA-113-2018 (THE STATE OF MADHYA PRADESH Vs KAMAL NAYAN ARORA) 1 Gwalior, Dated : 30-01-2018 Shri Raghvendra Dixit, learned Govt. Advocate for the appellant/State.

Issue notice on I.A. No. 490/2018 on payment of process fee by registered AD within seven days, returnable withing four weeks.




     (SANJAY YADAV)                             (ASHOK KUMAR JOSHI)
         JUDGE                                          JUDGE




ar