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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(1) in The Tripura Co-operative Societies Act, 1974

(1)"Agricultural marketing society" means a society-
(a)the object of which is the marketing of agricultural produce and the supply of implements and other requisites for agricultural production, and
(b)not less than eighty per centum of the members of which are agriculturists or societies formed by agriculturists;
Note. - In this sub-section, "Agriculturist" means a person employed in agricultural work whether owning any land or not and includes a bargadar;