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Custom, Excise & Service Tax Tribunal

Credence Commodities Exports vs Principal Commissioner, Customs-New ... on 5 July, 2022

Author: Dilip Gupta

Bench: Dilip Gupta

 CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
                                  NEW DELHI
                    PRINCIPAL BENCH - COURT NO. 1



                  CUSTOMS APPEAL NO. 50467 OF 2021
(Arising out of Order-in-Original No. 37/2020/ U.G./ Pr. Comm./ dated 09.09.2020
passed by the Principal Commissioner of Customs, Air Cargo Complex (Import), New
Customs House, Near IGI Airport, New Delhi-110037)

M/s Credence Commodities Exports                             .... Appellant
523, Nav Vayapar Bhavan 49,
D'mello Road Carnac Bunder,
Masjid East, Mumbai
Maharashtra-400009
                                     Versus

Principal Commissioner of                                    ...Respondent

Customs, ACC (Imports) New Customs House, IGI Airport, New Delhi-110037 APPEARANCE:

Shri Pradeep Jain, Advocate for the Appellants Shri Sunil Kumar and Shri Nagender Yadav, Authorized Representatives of the Department CORAM: HON'BLE MR. JUSTICE DILIP GUPTA, PRESIDENT HON'BLE MR. P. V. SUBBA RAO, MEMBER (TECHNICAL) Date of Hearing: 01.06.2022 Date of Decision: 05.07.2022 ORDERSHEET Appeal is allowed. For order, see order of date in Customs Appeal No. 50220 of 2021.
(JUSTICE DILIP GUPTA) PRESIDENT (P. V. SUBBA RAO) MEMBER (TECHNICAL) Rekha