Punjab-Haryana High Court
Mohit Kumar Goel vs Renu Goel on 27 May, 2019
Bench: Rakesh Kumar Jain, Harnaresh Singh Gill
214
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO-7322-2016 (O&M)
Date of Decision: 27.05.2019
MOHIT KUMAR GOEL ...... Appellant
V/s.
RENU GOEL ........Respondent
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.
HON'BLE MR. JUSTICE HARNARESH SINGH GILL
Present: Mr. Naresh Kaushik, Advocate,
for the appellant.
Mr. Anuj Balyan, Advocate,
for the respondent.
***
RAKESH KUMAR JAIN, J. (Oral)
Learned counsel for the appellant prays for withdrawal of the present appeal.
Dismissed as withdrawn.
[ RAKESH KUMAR JAIN] JUDGE May 27, 2019 [HARNARESH SINGH GILL] Ess Kay JUDGE Whether speaking / reasoned : Yes / No Whether Reportable : Yes / No 1 of 1 ::: Downloaded on - 09-06-2019 19:22:07 :::