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[Cites 0, Cited by 0] [Section 10C(6)] [Section 10C] [Entire Act]

Union of India - Subsection

Section 10C(6)(i) in The Income Tax Act, 1961

(i)"Integrated Infrastructure Development Centre" means such centres located in the States of the North-Eastern Region, which the Central Government, may, by notification in the Official Gazette, specify for the purposes of this section;