Supreme Court - Daily Orders
State Of H.P vs Gopal Singh Sisodia on 23 September, 2014
ITEM NO.96 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 3285/2014
STATE OF H.P Petitioner(s)
VERSUS
GOPAL SINGH SISODIA Respondent(s)
(with interim relief and office report)
Date : 23/09/2014 This petition was called on for hearing today.
For Petitioner(s) Mr. Suryanarayana Singh,Adv.
Mr. Abhishek Kumar Jha,Adv.
Ms. Pragati Neekhra,Adv.
For Respondent(s)
Mr. E. C. Agrawala,Adv.
UPON hearing the counsel the Court made the following
O R D E R
What gets revealed from the perusal of the file is that although two opportunities have already been given to the respondent for filing the counter affidavit, yet he has not done the needful so far. Therefore no further opportunity is warranted to be given to him on that count taking into consideration the rule position. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
Signature Not Verified Digitally signed by Madhu Grover Date: 2014.09.24 16:29:22 IST Reason:(M K HANJURA) Registrar MG