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State of Rajasthan - Section

Section 21 in Rajasthan State Dental Council Rules, 2008

21. Retaining of Voting Papers.

- Voting papers to be retained for six months upon the completion of the counting and after the result has been declared by him, the Returning officer shall seal up the voting papers and all other documents relating to the election and shall retain the same for a period of six months and the Council shall not destroy or cause to be destroyed the records even after six months without the previous concurrence of the Government.