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State of Odisha - Section

Section 78 in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

78.

Every contractor shall display an abstract of the Act and rules in English [in the language spoken by the majority of workers] [Substituted vide Orissa Gazette Part III/2.1.1976.] in such form as may be approved by the Labour Commissioner, Orissa.