Himachal Pradesh High Court
Anjul Kumar vs . State Of H.P. & Ors. on 10 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Anjul Kumar vs. State of H.P. & ors.
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CWP No. 6589/202210.10.2022 Present: Mr. Divya Raj Singh, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Add. A.G., Mr. Shiv Pal Manhans, Addl. A.G. & Mr. Bhupinder Thakur, Dy.A.G. for respondents No. 1 and 2.
Mr. Prashant Sharma, Advocate, for respondent No.3.
Reply, as prayed for, be filed within four weeks.
List on 14.11.2022.
r (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10.10.2022 (pankaj) ::: Downloaded on - 10/10/2022 20:01:40 :::CIS