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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(xi) in The U.P. Boiler Rules, 1969

(xi)Other fees. - For any other matter which in the opinion of the State Government would involve time and labour as provided for in section 29 (f) but not prescribed in these rules, the fees shall be charged at the discretion of the State Government.