Supreme Court - Daily Orders
Common Cause vs Union Of India . on 8 May, 2017
Bench: Madan B. Lokur, Deepak Gupta
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ITEM NO.36 COURT NO.5 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).114/2014
COMMON CAUSE Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(WITH APPLN. FOR INTERVENTION, DIRECTION AND MODIFICATION OF
COURT'S ORDER DATED 16.05.2014 AND PERMISSION TO FILE ADDITIONAL
DOCUMENTS AND EXTENSION OF TIME AND APPLN. FOR SEEKING WITHDRAWAL
OF I.A.NOS. 92-93 and OFFICE REPORT)
WITH
W.P.(C) No. 194/2014
(PERMISSION TO FILE ADDITIONAL DOCUMENTS)
WITH
I.A.NOS. 3706-3707, 3737, 3740, 3745, 3755, 3756 IN
W.P.(C) No. 202/1995
(FOR INTERVENTION AND DIRECTIONS AND MODIFICATION OF COURT'S ORDER
DATED 13.01.2014 AND IMPLEADMENT AND OFFICE REPORT)
Date : 08/05/2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
Mr. A.D.N. Rao, Adv. (A.C.)
Mr. Harish N. Salve, Sr.Adv.(A.C.) (NP)
Ms. Aparajita Singh, Adv.(A.C.) (NP)
Mr. Siddhartha Chowdhury, Adv. (A.C.) (NP)
For Petitioner(s) Mr. Prashant Bhushan, AOR
Mr. Devesh Kumar Agnihotri, Adv.
Mr. Pranav Sachdeva, Adv.
Mr. Sumant Bhushan, Adv.
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.05.09
16:50:05 IST
Mr. Nischal Kumar Neeraj, AOR
Reason:
Mr. Arun Kumar Singh, Adv.
Mr. Suresh Chandra Tripathi, Adv.
For Respondent(s)
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UOI Ms. Pinky Anand, ASG
Ms. V. Mohana, Sr. Adv.
Mr. A.K. Panda, Sr. Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Balendu Shekhar, Adv.
Ms. Meenakshi Grover, Adv.
Ms. Gunwant Dara, Adv.
Mr. Raj Bahadur, Adv.
Mr. G.S. Makker, AOR
Mr. B. Krishna Prasad, AOR
Mr. D.L. Chidananda, Adv.
Mr. Ravindra Bana, Adv.
Ms. Gargi Khanna, Adv.
Mr. Atulesh Kumar, Adv.
Mr. P.K. Mullick, Adv.
I.A. 70, 73 & 48 Mr. Gopal Subramanium, Sr. Adv.
Mr. Manas Ranjan Mohapatra, Sr. Adv.
Mr. Ramesh Singh, Adv.
Mr. Shrey Kapoor, Adv.
Mr. Lalitendu Mohapatra, Adv.
Mr. Puneet Parihar, Adv.
for M/s Aura & Co.
I.A. 42 Mr. Gopal Subramanium, Sr. Adv.
(Sarda Mines) Mr. Parag P. Tripathi, Sr. Adv.
40, 61 Mr. Gopal Jain, Sr. Adv.
Mr. R.N. Karanjawala, Adv.
Mr. Naveen Kumar, Adv.
Mrs. Nandini Gore, Adv.
Ms. Natasha Sehrawat, Adv.
Ms. Khushboo Bari, Adv.
Mrs. Manik Karanjawala, Adv.
IA 22,68,75 & 85 Mr. Gopal Subramanium, Sr. Adv.
Mr. Naveen Kumar, Adv.
Mr. Sudeep Dey, Adv.
Mr. Nishi Kant Singh, Adv.
IA15-16 Mr. Anand Varma, Adv.
Mr. Kaustubh Prakash, Adv.
Mr. R.M. Patnaik, Adv.
I.A.39, 71,63 Mr. P. Chidambaram, Sr. Adv.
Mr. Raju Ramachandran, Sr. Adv.
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Kudrat Dev, Adv.
Ms. Shreya Agrawal, Adv.
for M/s Khaitan & Co.
Indrani Patnaik Mr. Gopal Subramaniam, Sr. Adv.
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Mr. Ashok K. Parija, Sr. Adv.
Mr. Anand Verma, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Naveen Kumar, Adv.
Mr. Dhananjay Mishra, Adv,
Mr. Gaurav Khanna, Adv.
Ms. Nishit Agarwal, Adv.
Ms. Devika Mohan, Adv.
Mr. E.C. Agrawala, AOR
Tata Steel Ltd. Dr. A.M. Singhvi, Sr. Adv.
Mr. Ashok K. Parija, Sr.Adv.
Mr. Gopal Jain, Sr. Adv.
Mr. Amar Dave, Adv.
Mr. R.N. Karanjawala, Adv.
Ms. Nandini Gore, Adv.
Mr. Abhinay Sharma, Adv.
Ms. Neha Khandelwal, Adv.
Ms. Sonia Nigam, Adv.
Mr. Amit Bhandari., Adv.
Mrs. Manik Karanjawala, Adv.
For M/s. Karanjawala & Co.
OMC Mr. V. Giri, Sr. Adv.
Mr. Raj Kumar Mehta, AOR
Mr. Elangbam Premjit Singh, Adv.
Ms. Himanshi Andley, Adv.
SAIL Mr. Sunil Kumar Jain, AOR
Mr. Akarsh Garg, Adv.
Mr. K.P.S. Chani, Adv.
Odisha Ms. Kirti Renu Mishra, AOR
Ms. Apurva Upmanyu, Adv.
Jharkhand Mr. Gopal Prasad, Adv.
FIMI Mr. Sunil Dogra, Adv.
Mr. Vivek Vishnoi, Adv.
Mr. Abhishek Sharma, AOR
Mr. Suchit Mohanty, Adv.
Mr. Anupam Lal Das, AOR
Mr. Balaji Srinivasan, AOR
Mr. Ashok K. Parija, Sr. Adv.
Mr. Gaurav Kejriwal, AOR
Mr. Keshav Mohan, Adv.
Mr. Sujit Keshri, Adv.
I.A. 45-48 Mr. Saraswata Mohapatra, Adv.
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Mr. P.R. Mishra, Adv.
Ms. Rajani Ohri Lal, Adv.
Mr. Himinder Lal, AOR
Mr. Ashok Panigrahi, AOR
I.A.12,13,15,16 Mr. Ashok Kr. Parija, Sr. Adv.
18,19,28,29, Mr. Dhananjaya Mishra, Adv.
30,54,60,90 Mr. Arnav Dash, Adv.
Mr. Bishwaranjan Sahoo, Adv.
Mr. Avnish Kr. Sharma, Adv.
Mr. R.M. Patnaik, Adv.
Mr. Gaurav Khanna, Adv.
Mr. Tayenjam Momo Singh, AOR
Mr. Ashok Kr. Panda, Sr. Adv.
Mr. Tejaswi Kumar Pradhan, AOR
Mr. Manoranjan Paikaray, Adv.
Mr. Aniruddha Purushotham, Adv.
I.A.49 Mr. Ashok H. Desai, Sr. Adv.
Mr. Manas Ranjan Mohapatra, Sr. Adv.
Mr. Shiv Mangal Sharma, Adv.
Mr. Lalit Mohapatra, Adv.
for M/s Aura & Co.
I.A.52 Mr. Manas Ranjan Mohapatra, Sr. Adv.
Mr. Shiv Mangal Sharma, Adv.
Mr. Lalitendu Mohapatra, Adv.
Mr. Nishit Agarwal, Adv.
Mr. T.R. Rehman, Adv.
for M/s Aura & Co.
M/s. Fox Mandal & Co.
Ms. Ruchi Kohli, AOR
I.A. 87 & 91 Mr. V. Giri, Sr. Adv.
Mr. Rana Mukherjee, Sr. Adv.
Ms. Movita, AOR
Mr. R.L. Mitra, Adv.
Ms. Daisy Hannah, Adv.
Ms. Akhila J., Adv.
Mr. Haris Beeran, AOR
Mr. Kedar Nath Tripathy, AOR
I.A. 51,82 & 89 Mr. Krishnan Venugopal, Sr. Adv.
Mr. Naveen Kumar, AOR
Mr. Sudeep Dey, Adv.
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Mr. Nishikant Singh, Adv.
I.A. 69,83 & 88 Mr. Gopal Jain, Sr. Adv.
Mr. Naveen Kumar, AOR
Mr. Sudeep Dey, Adv.
I.A.26 & 37 Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Naveen Kumar, Adv.
Ms. Ameyavikrama Thanvi, Adv.
I.A. 38 Mr. Ajit Kumar Sinha, Sr. Adv.
Mr. Naveen Kumar, Adv.
Ms. Alankrita Sinha, Adv.
I.A.62&84 Mr. Naveen Kumar, Adv.
51,82,83,88,89 Mr. Sudeep Dey, Adv.
Mr. Nishi Kant Singh, Adv.
I.A. 54 Mr. B.V. Gadnis, Adv.
Mr. Vishwanath Gadnis, Adv.
Mr. V.S. Lakshmi, Adv.
Mr. Naveen Kumar, Adv.
Mr. Abhishek Kumar, AOR
I.A. 92,93,94 Mr. Ambhoj Kumar Sinha, AOR.
I.A.95,96 Mr. Sanjay R. Hegde, Sr. Adv.
Mr. S.K. Biswal, Adv.
Mr. Sachin Das, Adv.
Mr. Azim H. Laskar, Adv.
Mr. Chandra Bhushan Prasad, Adv.
Mr. Biswajit Das, Adv.
Mr. S. Udaya Kumar Sagar, Adv.
Mr. Mrityunjai Singh, Adv.
Mr. Bhavani Shankar, Adv.
Mrs. V.S. Lakshmi, Adv.
Mr. Naveen Kumar, Adv.
Jindal Steel Mr. Aakash Bajaj, Adv.
for M/s. Khaitan & Co.
Ms. Nandini Sen, Adv.
Mr. Chanchal Kr. Ganguli, Adv.
Mr. Manoj Kumar Goyal, Adv.
Mohd. Ainul Ansari, Adv.
Mr. Yagesh Kumar Dahiya, Adv.
Mr. Sunil Khatwani, Adv.
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Mr. Taiba Khan, Adv.
Dr. Monika Gusain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
I.A. No.98 Learned counsel for the applicant seeks leave to withdraw the application.
Application is dismissed as withdrawn. Other I.As. (which are defective) Applications filed by Mr. R.P. Goyal, learned counsel for the applicant – Keonjhar Mines & Forest Workers Union, by Mr. Naveen Kumar, learned counsel for the applicant – Ferroy Alloys Corporation Ltd. and by M/s. Aura & Co. for the applicant – Shananjay Narayan Bhanja Deo are dismissed since they have filed at the last minute and even then are defective. WP(C) No.114/2014 and WP(C) No.194/2014 Arguments concluded.
Judgment reserved.
The Registry is directed not to accept any further document in this matter.
(SANJAY KUMAR-I) (SHARDA KAPOOR) AR-CUM-PS COURT MASTER