Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(18) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(18)If radiographic examination of the welds is specified in the drawing or procedure sheet or is required to be done in accordance with the provisions of the IRS Code for Mild Steel Bridges carrying rail, 1972, the results of such examination shall be annexed to the certificate.