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Bombay High Court

M/S. Jhp Securities Pvt. Ltd vs Bhupal D. Vaniya And Anr on 4 November, 2019

Author: P. N. Deshmukh

Bench: P. N. Deshmukh

                                 1/1                     24. ALP 554-2015.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CRIMINAL APPELLATE JURISDICTION
                  CRIMINAL APPLICATION NO. 554 OF 2015



 M/s. JHP Securities Pvt. Ltd.                          .. Applicant

         Versus

 Mr. Bhupal D. Vaniya and Anr.                         .. Respondents

                                       ...

 Mr. Huzefa S. Khokhawala i/by Nankani Associates for the
 Applicant.
 Mr. V.V.Gangurde, APP for Respondent No.2/State.



                                 CORAM: P. N. DESHMUKH, J.

DATED : 4th NOVEMBER,2019. P.C:-

Learned Counsel for applicant seeks time to remove office objection by providing correct address of respondent No.1.

2. Stand over to 18th November, 2019.

(P. N. DESHMUKH, J.) Wakodikar ::: Uploaded on - 05/11/2019 ::: Downloaded on - 05/11/2019 23:37:22 :::