Bombay High Court
M/S. Jhp Securities Pvt. Ltd vs Bhupal D. Vaniya And Anr on 4 November, 2019
Author: P. N. Deshmukh
Bench: P. N. Deshmukh
1/1 24. ALP 554-2015.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 554 OF 2015
M/s. JHP Securities Pvt. Ltd. .. Applicant
Versus
Mr. Bhupal D. Vaniya and Anr. .. Respondents
...
Mr. Huzefa S. Khokhawala i/by Nankani Associates for the
Applicant.
Mr. V.V.Gangurde, APP for Respondent No.2/State.
CORAM: P. N. DESHMUKH, J.
DATED : 4th NOVEMBER,2019. P.C:-
Learned Counsel for applicant seeks time to remove office objection by providing correct address of respondent No.1.
2. Stand over to 18th November, 2019.
(P. N. DESHMUKH, J.) Wakodikar ::: Uploaded on - 05/11/2019 ::: Downloaded on - 05/11/2019 23:37:22 :::