Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 40] [Entire Act] Union of India - Section Section 7 in Consumer Protection Act, 2019 7. Objects of State Council. - The objects of every State Council shall be to render advice on promotion and protection of consumer rights under this Act within the State.
