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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(ix) in Gauhati University Travelling Allowance Rules, 1966

(ix)'Day' means a calendar day beginning and ending at mid-night; but absence from headquarters which does not exceed twenty-four hours shall be reckoned for the purpose of daily allowance as one day at whatever hours the absence begins or ends.