Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in Cantonments Act, 1924

(2)Upon the making of a declaration under sub-section (1), the Board in the cantonment shall consist of the following members, namely :-
(a)the Officer Commanding the station;
(b)one military officer nominated by name by the Officer Commanding the station by order in writing;
(c)one member, not being a person in the service of the Government, nominated by the Officer Commanding the station.