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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(18) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

(18)"Subscriber" means a person who receives the signal of cable television network at a place indicated by Exhibition through Video Cassette Recorder to be Licensed. him to the cable operator, without further transmitting it to any other person or any Video Library subscriber;