Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4B] [Entire Act] State of Punjab - Subsection Section 4B(i) in Punjab General Sales Tax Act, 1948 (i)uses them within the State in the manufacture of goods specified in Schedule B; or
