Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act] State of Karnataka - Subsection Section 42(2)(viii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016 (viii)Partnership with State or National and International institutions and agencies for cross learning, exchange and research purposes.