Section 2 in Rules of Business of the Unfair Means Committee of the State Board of Technical Education, Punjab
2. Cessation of Membership.
- A member of the Committee shall cease to be member, if he dies, resigns, becomes unsound of mind, is declared insolvent or is convicted of a criminal offence involving moral turpitude.A resignation of membership shall be tendered to the Director, Technical Education and shall not take effect, until it has been accepted on behalf of the Board by the Chairman.
