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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(2) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(2)The University shall also establish an Agricultural Rural Life and Extension Service which shall, subject to the provisions of this-Act and the Statutes, make available useful information to the farmers and house wives to help them, solve their problems and take all necessary measures, for developing in young people interest in agriculture and rural life.Chapter - V University Fund etc.