Calcutta High Court (Appellete Side)
Akb Bimla Bagaria vs The Cooch Behar Municipality & Ors on 19 May, 2017
Author: Harish Tandon
Bench: Harish Tandon
1
12 19.05.17 W.P. 14168 (W) of 2017
Ct. No. 2
akb Bimla Bagaria
Vs.
The Cooch Behar Municipality & Ors.
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Let the matter appear after reopening of this Court following Summer Vacation under the same heading.
(HARISH TANDON, J.) 2