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[Cites 0, Cited by 1] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(5) in Panjab University Act, 1947

(5)[ The Syndicate may make such rules, not inconsistent with the provisions of this Act and the Regulations, as they may deem necessary for carrying on the executive Government of the University as specified in Sub-Section (1).] [Added vide vide Government of India Notification, dated 25.5.1970.]