Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(2) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(2)No staff of the Child Care Institution shall be present at an unauthorised location within the Child Care Institution.