Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 16 in The Meghalaya Prevention Of Gambling Act, 1970 16. Searches how to be made. All searches under this act shall be conducted as far as may be, in accordance with the provisions of the Code of Criminal Procedure, 1898.
