Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(6) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(6)Pursuant to the meetings of the Management Committee the directions of the Governing Council shall be executed by the Executive Council who shall tile an action taken report before the Governing Council in the next meeting.