Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(1)(iii) in The Maharashtra Motor Vehicles Tax Act, 1958 (iii)"public trust" means a public trust registered under the Bombay Public Trusts Act, 1950; and