Jammu & Kashmir High Court - Srinagar Bench
Nawaz Ahmad Sheikh vs Union Territory Of J&K & Ors on 26 December, 2022
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Item No. 03
Supp. List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP (Crl) No. 579/2022
Nawaz Ahmad Sheikh
...Petitioner(s)
Through: Mr. Ali Asgar, Advocate.
Vs
Union Territory of J&K & Ors.
... Respondent(s)
Through: Ms. Insha Rashid, GA
CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
26.12.2022 Counter affidavit stands filed by the respondents. Ms. Insha Rashid, learned GA, is directed to keep the detention record available on next date of hearing.
List for final hearing on 2nd February, 2023.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 26th ,December,2022.
Ab. Rashid