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Jammu & Kashmir High Court - Srinagar Bench

Nawaz Ahmad Sheikh vs Union Territory Of J&K & Ors on 26 December, 2022

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                         Item No. 03
                                                                         Supp. List
                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT SRINAGAR
                                       WP (Crl) No. 579/2022
Nawaz Ahmad Sheikh
                                                             ...Petitioner(s)
                          Through:     Mr. Ali Asgar, Advocate.
                                                Vs
Union Territory of J&K & Ors.
                                                                       ... Respondent(s)
                          Through:      Ms. Insha Rashid, GA
CORAM:              HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                          ORDER

26.12.2022 Counter affidavit stands filed by the respondents. Ms. Insha Rashid, learned GA, is directed to keep the detention record available on next date of hearing.

List for final hearing on 2nd February, 2023.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 26th ,December,2022.

Ab. Rashid